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Income Tax Appellate Tribunal, DELHI BENCH “SMC-1” NEW DELHI
Before: SHRI BHAVNESH SAINI & SHRI B.R.R. KUMAR
आदेश /O R D E R PER BHAVNESH SAINI, J.M.
All the appeals by the above assessees are directed against the different orders of Ld. CIT(Appeals)-12, New Delhi dated 28.06.2019 and 18.07.2019 for AY 2011-12.
Ld. Counsel for assessees seeks permission to withdraw all the appeals as the matter in issue have already been settled in their appeals in Vivad se Vishwas Scheme, 2020 and Form No. 3 have already been issued.
In view of the above, all the appeals of assessees are dismissed as withdrawn.
Order pronounced in the open court on 20.01.2021.