Tirupati Buildmart Private… vs ITO | ITAT Delhi 2021

Income Tax Appellate Tribunal, DELHI BENCH ‘C’: NEW DELHI

Before: SHRI G.S. PANNU & MS. MADHUMITA ROY

For Appellant: Adv Sh. R.P. Mall, Adv

For Respondent: Ms. Anima Baranwal, Sr. DR

Hearing: 29.06.2021Pronounced: 29.06.2021

PER G.S. PANNU, VP : This appeal by the assessee for the assessment year 2007-08 is directed against the order of learned CIT(A)-13, Delhi dated 06.01.2020. . 2. The learned counsel for the assessee, vide letter dated 27.05.2021, received through email, has requested for withdrawal of the appeal filed by

2 ITA-982/Del/2020

TIRUPATI BUILDMART PRIVATE LIMITED,NEW DELHI vs. ITO WARD - 25(3), NEW DELHI