OM GORAI NAGARI SAHAKARI PATSANSTHA MARYADIT MUMBAI,MUMBAI vs. INCOME TAX OFFICER,JURISDICTION WARD 42(1)(3), MUMBAI
ITA 2091/MUM/2025Status: DisposedITAT Mumbai23 May 2025AY 2020-211 pages
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10.
In the result, appeals are allowed.
(Order pronounced in the open court on 23.05.2025) Sd/- Sd/- (BIJAYANANDA, PRUSETH) (SAKTIJIT DEY) Accountant Member Vice President Mumbai: Dated : 23.05.2025 Aks/- Copy of the Order forwarded to : 1. The Applicant 2. The Respondent 3. The CIT(A) 4. CIT - concerned 5. DR, ITAT, Mumbai 6. Guard File BY ORDER,
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