OM GORAI NAGARI SAHAKARI PATSANSTHA MARYADIT MUMBAI,MUMBAI vs. INCOME TAX OFFICER,JURISDICTION WARD 42(1)(3), MUMBAI
ITA 2091/MUM/2025[2020-21]Status: DisposedITAT Mumbai23 May 20251 pages
5
ITA No.2090 & 2091 /Mum/2025
Mumbai: Dated : 23.05.2025
Aks/-
Copy of the Order forwarded to :
1. The Applicant
2. The Respondent
3. The CIT(A)
4. CIT - concerned
5. DR, ITAT, Mumbai
6. Guard File
BY ORDER,
(Dy./Asstt.