B.V.M MEDICAL EDUCATION & RESEARCH CHARITABLE TRUST,AHMEDABAD vs. CIT(EXEMPTION), AHMEDABAD
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Income Tax Appellate Tribunal, “D” BENCH, AHMEDABAD
Before: SHRI SANJAY GARG & SMT. ANNAPURNA GUPTA
Per Sanjay Garg, Judicial Member:
The captioned both the appeals relate to the same assessee and are against separate orders passed by the Ld. Commissioner of Income Tax (Exemption), Ahmedabad (in short “Ld. CIT(E)”). ITA No.374/Ahd/2026 is against the order of the Ld.CIT(E) dated 27.12.2025 rejecting the application of the assessee for final / regular registration under Section 12A(1)(ac)(iii) of the Income
ITA Nos.374 & 406/Ahd/2026 [B.V.M Medical Education & Research Charitable Trust vs. CIT(E)] - 2 – Tax Act, 1961 (herein
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