SHAKTINAGAR FILLING STATION,HYDERABAD vs. ITO, WARD - 9(1), HYDERABAD
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Income Tax Appellate Tribunal, HYDERABAD
Before: SHRI VIJAY PAL RAO
PER VIJAY PAL RAO, VICE PRESIDENT :
This appeal by the Assessee is directed against the Order dated 09.01.2026 of the Ld. CIT(A)-National Faceless Appeal Centre [in short "NFAC"], Delhi for the assessment year 2023-2024. 2. The Assessee has raised the following grounds of appeal:
1) “That on facts and circumstances of the case and in law, the Order under Section 143 (3) rws 144B of the Income-tax A
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