SHAKTINAGAR FILLING STATION,HYDERABAD vs. ITO, WARD - 9(1), HYDERABAD

ITA 886/HYD/2026Status: DisposedITAT Hyderabad02 September 2026AY 2023-2417 pages

No AI summary yet for this case.

Income Tax Appellate Tribunal, HYDERABAD

Before: SHRI VIJAY PAL RAO

Pronounced: 02.09.2026

PER VIJAY PAL RAO, VICE PRESIDENT :

This appeal by the Assessee is directed against the Order dated 09.01.2026 of the Ld. CIT(A)-National Faceless Appeal Centre [in short "NFAC"], Delhi for the assessment year 2023-2024. 2. The Assessee has raised the following grounds of appeal:

1) “That on facts and circumstances of the case and in law, the Order under Section 143 (3) rws 144B of the Income-tax A

The order continues below.

Read the full judgment

A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.

The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.