VISHNUSREE EDUCATIONAL DEVELOPMENT ADHYAYAN SOCIETY,HYDERABAD vs. ITO, EXEMPTION WARD -1(3), HYDERABAD
ITA 336/HYD/2026Status: DisposedITAT Hyderabad02 September 2026AY 2017-1812 pages
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Income Tax Appellate Tribunal, Hyderabad “B” Bench, Hyderabad
PER MANJUNATHA G., A.M : This appeal filed by the assessee is directed against the order of the learned Commissioner of Income Tax (Appeals), National Faceless Appeal Centre [in short “NFAC”], Delhi, dated 26.08.2025, pertaining to the assessment year 2017-18. 2. At the
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