THE PYRAMID SPIRITUAL TRUST (HYDERABAD),HYDERABAD vs. ITO EXEMPTION WARD-1(3), HYDERABAD
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Income Tax Appellate Tribunal, ‘B’ Bench, Hyderabad
Before: SHRI VIJAY PAL RAO, HON’BLE & SHRI MANJUNATHA.G, HON’BLE
PER MANJUNATHA.G, AM:
These appeals filed by the assessee are directed against the orders of the Commissioner of Income Tax (Exemptions), Hyderabad, dated 01.08.2025, 18.02.2026 & 27.02.2026 and pertains to assessment years 2019-20, 2022-23 & 2026-27. 2. The assessee has raised the following grounds of appeal in ITA No.346/Hyd/2026 for AY 2019-20:
ITA No.346, 1010, 2225 & 2314
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