THE PYRAMID SPIRITUAL TRUST (HYDERABAD),HYDERABAD vs. ITO EXEMPTION WARD-1(3), HYDERABAD

ITA 2314/HYD/2026Status: DisposedITAT Hyderabad02 September 2026AY 2026-2718 pages

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Income Tax Appellate Tribunal, ‘B’ Bench, Hyderabad

Before: SHRI VIJAY PAL RAO, HON’BLE & SHRI MANJUNATHA.G, HON’BLE

Hearing: 28.07.2026Pronounced: 02.09.2026

PER MANJUNATHA.G, AM:

These appeals filed by the assessee are directed against the orders of the Commissioner of Income Tax (Exemptions), Hyderabad, dated 01.08.2025, 18.02.2026 & 27.02.2026 and pertains to assessment years 2019-20, 2022-23 & 2026-27. 2. The assessee has raised the following grounds of appeal in ITA No.346/Hyd/2026 for AY 2019-20:

ITA No.346, 1010, 2225 & 2314

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