SUDHAKAR KADIYALA,HYDERABAD vs. ITO, WARD- (1), KADAPA
ITA 1430/HYD/2026Status: DisposedITAT Hyderabad02 September 2026AY 2021-202216 pages
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Income Tax Appellate Tribunal, Hyderabad ‘ SMC ‘ Bench, Hyderabad
PER MANJUNATHA G., A.M : The appeals filed by assessee are directed against separate, but identical, orders of the learned Addl/Joint Commissioner of Income Tax (Appeals) – Kochi, dated 25.02.2026 pertaining to the assessment years 2020-21 an
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