RAJASTHAN URBAN DEVELOPMENT FUND,JAIPUR vs. INCOME TAX OFFICER, (TDS)-2, JAIPUR, JAIPUR
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Income Tax Appellate Tribunal, JAIPUR “B” BENCH, JAIPUR
Before: SMT. ANNAPURNA GUPTA & SHRI KULDIP SINGH
PER : KULDIP SINGH, JUDICIAL MEMBER:-
The Appellant, Rajasthan Urban Development Fund and authority created by Rajasthan State Government to financially support the urban local bodies in execution of the projects sanctioned under various schemes and its managing control lies with Executive Director RUIFDCO, by filing the present appeal, sought to set aside the impugned order dated 22.09.2025 passed by the Additional/Joint
I.T.A No. 1651/JPR/2025 Page No 2 Rajasthan Urban Development Fund
Commissioner of Income Tax (Appeal)-2, Coimbatore [hereinafter referred to as the ‘JCIT(A)’] qua assessment year 2019-20, on the
The order continues below.
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