KANWAR AMITOZ SINGH,VILLAGE RASULPUR, MOGA vs. DCIT, CENTRAL CIRCLE -2, LUDHIANA
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आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’ CHANDIGARH BEFORE SHRI LALIET KUMAR, JUDICIAL MEMBER AND SHRI VIJAY VARMA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos. 1513 to 1519/CHD/2025 "नधा"रण वष" / A.Y. v: 2014-15 to 2020-21 Kanwar Amitoz Singh, The DCIT, Village Rasulpur, PO-Makhu, Vs Central Circle-2, Moga(Punjab).
Ludhiana. "थायी लेखा सं./PAN NO: FYSPS0567R अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA Nos. 1528 to 1530/CHD/2025 "नधा"रण वष" / A.Y. v: 2014-15 to 2016-17 Kanwar Amitoz Singh, The DCIT, Village Rasulpur, PO-Makhu, Vs Central Circle-2, Moga(Punjab).
Ludhiana. "थायी लेखा सं./PAN NO: FYSPS0567R अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA Nos. 1536 to 1539/CHD/2025 "नधा"रण वष" / A.Y. v: 2015-16, 2017-18, 2018-19, 2019-20 Kanwar Amitoz Singh, The DCIT, Village Rasulpur, PO-Makhu, Vs Central Circle-2, Moga(Punjab).
Ludhiana. "थायी लेखा सं./PAN NO: FYSPS0567R अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA Nos. 1566 to 1568/CHD/2025 "नधा"रण वष" / A.Y. v: 2018-19 to 2020-21 Kanwar Amitoz Singh, The DCIT, Village Rasulpur, PO-Makhu, Vs Central Circle-2, Moga(Punjab).
Ludhiana. "थायी लेखा सं./PAN
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