PRINCIPAL COMMISSIONER OF INCOME TAX DELHI 1 vs. M/S CHRYS CAPITAL INVESTMENT ADVISORS (INDIA) PVT. LTD.

$~42 * IN THE HIGH COURT OF DELHI AT NEW DELHI

+ ITA 588/2023, CAV 550/2023 & CM Nos.54362-63/2023

PRINCIPAL COMMISSIONER OF INCOME TAX DELHI 1

..... Appellant Through: Mr Kunal Sharma, Sr Standing Counsel with Ms Zehra Khan, Standing Counsel.

versus

M/S CHRYS CAPITAL INVESTMENT ADVISORS (INDIA) PVT. LTD.

..... Respondent

Through: Mr Mayank Aggarwal, Adv.

CORAM:

HON'BLE MR. JUSTICE RAJIV SHAKDHER

HON'BLE MR. JUSTICE GIRISH KATHPALIA

O R D E R %

18.10.2023 [Physical Hearing/Hybrid Hearing (as per request)] CAV No.550/2023 1. Mr Mayank Aggarwal, Advocate, has entered appearance on behalf of the respondent/assessee. 2. In view of the fact that the counsel for the respondent/assessee has entered appearance, the caveat stands discharged. CM No.54362/2023 3. Allowed, subject to just exceptions. CM No.54363/2023 [Application filed on behalf of the appellant seeking condonation of delay of 379 days in re-filing the appeal] 4. This is an application moved on behalf of the appellant/revenue seeking condonation of delay in re-filing the appeal.

ITA 588/2023

page 1 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 14:14:36

4.1. According to the appellant/revenue, there is a delay of 379 days. 5. Mr Mayank Aggarwal, who appears on behalf of the respondent/assessee, says that he does not oppose the prayer made in the application. 6. Accordingly, the delay is condoned. 7. The application is disposed of, in the aforesaid terms. ITA 588/2023 8. Arguments heard. 9. Judgment reserved. RAJIV SHAKDHER, J

GIRISH KATHPALIA, J

OCTOBER 18, 2023

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ITA 588/2023

page 2 of 2

This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 14:14:36