What did the Tribunal hold?

The Tribunal accepted the assessee's request to withdraw the appeal. The Revenue did not object to this request.

The assessee filed an appeal for Assessment Year 2014-15 against an order of the CIT(A). At the time of hearing, the assessee's counsel requested to withdraw the appeal.

What were the issues?

The primary issue was the assessee's request to withdraw the appeal, which was granted by the Tribunal.

M/S. Amba Township Pvt. Ltd. vs ACIT | ITAT Ahmedabad 2019

Income Tax Appellate Tribunal, AHMEDABAD “B” BENCH

Before: Shri Amarjit Singh

For Respondent: Shri Mudit Nagpal, Sr. D.R

IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Shri Amarjit Singh, Accountant Member And Ms. Madhumita Roy, Judicial Member ITA No. 2731/Ahd/2017 Assessment Year 2014-15

Amba Township Pvt. Ltd. The ACIT, 5, Mamta park Society, Circle-1(1)(1), B/h. Navgujarat Collee, Vs Ahmedabad-380015 Ushmanpura, (Respondent) Ahmedabad-3800014 PAN: AAFCA1933J (Appellant)

Revenue by: Shri Mudit Nagpal, Sr. D.R. Assessee by: Withdrawal Application

Date of hearing : 07-03-2019 Date of pronouncement : 12-03-2019 आदेश/ORDER PER : AMARJIT SINGH, ACCOUNTANT MEMBER:-

This assessee’s appeal for A.Y. 2014-15, arises from order of the CIT(A)-1, Ahmedabad dated 23-10-2017, in proceedings under section 143(3) of the Income Tax Act, 1961; in short “the Act”.

At the time of hearing, ld. counsel for the assessee has requested to withdraw the appeal. The Revenue is fair enough in not objecting to the

I.T.A No. 2731/Ahd/2017 A.Y. 2014-15 Page No 2 Amba Township Pvt. Ltd. vs. ACIT

same. We therefore accept assessee’s request for withdrawing the appeal filed.

In the result, the appeal of the assessee is dismissed as withdrawn.

Order pronounced in the open court on 12-03-2019

Sd/- Sd/- (MADHUMITA ROY) (AMARJIT SINGH) JUDICIAL MEMBER ACCOUNTANT MEMBER Ahmedabad : Dated 12/03/2019 आदेश क� ��त�ल�प अ�े�षत / Copy of Order Forwarded to:- 1. Assessee 2. Revenue 3. Concerned CIT 4. CIT (A) 5. DR, ITAT, Ahmedabad 6. Guard file. By order/आदेश से, उप/सहायक पंजीकार आयकर अपील�य अ�धकरण, अहमदाबाद

M/S. AMBA TOWNSHIP PVT. LTD.,AHMEDABAD vs. THE ACIT, CIRCLE-1(1)(1), AHMEDABAD

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