PRABHA RANI,MUZAFFARNAGAR vs. DCIT, CIRCLE-2, MUZAFFARNAGAR

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ITA 7052/DEL/2018Status: DisposedITAT Delhi20 June 2025AY 2015-16Bench: the Dictation Member | | 3. | Date on which the typed draft Tribunal Order is placed before the other Member | | 4. | Date on which the approved draft Tribunal Order comes to the Sr. P.S./P.S. | | 5. | Date on which the fair Tribunal Order is placed before the Dictating Member for pronouncement | | 6. | Date on which the signed order comes back to the Sr. P.S./P.S | | 7. | Date on which the final Tribunal Order is uploaded by the Sr. P.S./P.S. on official website | | 8. | Date on which the 1 pages

In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

As there are no facts or issues presented, the tribunal's decision cannot be determined from this text.

What were the facts?

The provided text is a template for recording the dates related to the pronouncement and dispatch of an ITAT judgment. It does not contain any substantive facts of a specific case.

What were the issues?

The document is a procedural template and does not raise any legal issues.

AI-generated summary — verify with the full judgment below

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Appellant

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Respondent

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CIT

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CIT(A)

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DR

| SL No. | PARTICULARS | |---|---| | 1. | Date of dictation of Tribunal Order | | 2. | Date on which the typed draft Tribunal Order is placed before the Dictation Member | | 3. | Date on which the typed draft Tribunal Order is placed before the other Member | | 4. | Date on which the approved draft Tribunal Order comes to the Sr. P.S./P.S. | | 5. | Date on which the fair Tribunal Order is placed before the Dictating Member for pronouncement | | 6. | Date on which the signed order comes back to the Sr. P.S./P.S | | 7. | Date on which the final Tribunal Order is uploaded by the Sr. P.S./P.S. on official website | | 8. | Date on which the file goes to the Bench Clerk alongwith Tribunal Order | | 9. | Date of killing off the disposed of files on the judiSIS portal of ITAT by the Bench Clerks | | 10. | Date on which the file goes to the Supervisor (Judicial) | | 11. | The date on which the file goes for xerox | | 12. | The date on which the file goes for endorsement | | 13. | The date on which the file goes to the Superintendent for checking | | 14. | The date on which the file goes to the Assistant Registrar for signature on the Tribunal order | | 15. | Date on which the file goes to the dispatch section | | 16. | Date of Dispatch of the Order |

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