Search ITAT High Courts Supreme Court Landmark Cases Sections Phrases Insights AI Research History

Loading judgment…

BharatTax.net

Free search engine for ITAT (Income Tax Appellate Tribunal) judgments across all 28 benches in India.

Quick Links

Search Judgments
Browse by Bench
Recent Judgments

About

BharatTax provides free access to Income Tax Appellate Tribunal orders for legal research and reference.

© 2026 BharatTax.net. All rights reserved.

Girja Shankar Maurya, Mau vs JCIT | ITAT Varanasi 2021 | BharatTax

Home/GIRJA SHANKAR MAURYA,MAU vs. JCIT, RANGE - 03,, AZAMGARH

GIRJA SHANKAR MAURYA,MAU vs. JCIT, RANGE - 03,, AZAMGARH

ITA 231/VNS/2019Status: DisposedITAT Varanasi24 March 2021AY 2013-2014

Judgment text not available

The text for this order has not been extracted yet.

Download PDF Instead