SHRI. T.S.KUMARASAMY PROP.CHRISTY FRIEDGRAM INDUSTRY,NAMAKKAL TRIUCHENGODE vs. PRINCPLE COMMISSIONER OF INCOME TAX,CNETRAL-2, CHENNAI

PDF · subscribers
ITA 314/CHNY/2023Status: DisposedITAT Chennai23 August 2023AY 2017-181 pages
AI SummaryRemanded

What did the Tribunal hold?

The tribunal has corrected a typographical error in the cause title of its previous order. The name of the Appellant's Representative has been amended.

What were the facts?

This is a corrigendum to a previous ITAT Chennai order. The correction pertains to the name of the Appellant's Representative listed in the cause title.

What were the issues?

The primary issue was a clerical error in the cause title of the tribunal's order regarding the appellant's representative's name.

AI-generated summary — verify with the full judgment below

आयकर अपीलीय अिधकरण, ‘सी’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI "ी वी दुगा" राव, "याियक सद"य एवं "ी मंजुनाथ. जी, लेखा सद"य के सम" BEFORE SHRI V. DURGA RAO, HON’BLE JUDICIAL MEMBER AND SHRI MANJUNATHA. G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA No.: 314/Chny/2023 िनधा"रण वष" / Assessment Year: 2017-18 Shri. T.S. Kumarasamy, Prop.

Principle Commissioner of Income M/s. Christy Friedgram Industry, v.

Tax, A2 & A3, SIDCO Industrial Central-2, Chennai – 600 034. Estates, Andipalayam, Namakkal, Tiruchengode – 637 214 [PAN: ADOPK-5292-P] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri. D. Anand, Advocate & Mr. R. Gopala Kannan, Advocate & Mr. V R Suresh, FCA ""यथ" क" ओर से/Respondent by : Shri. M. Rajan, CIT-DR CORRIGENDUM In the Tribunal’s order dated 07th July, 2023, in ITA No. 314/Chny/2023 the Appellants Representative name mentioned in the cause title is to be read as Mr. R. Gopala Kannan, Advocate instead of Mr. R. Gopalakrishnan, Advocate (वी दुगा" राव) (मंजुनाथ. जी) (V. DURGA RAO) (MANJUNATHA. G) "याियकसद"य/Judicial Member लेखासद"य/Accountant Member चे"ई/Chennai, "दनांक/Dated: 23rd August, 2023 JPV आदेश क" "ितिलिप अ"ेिषत/Copy to: 1. अपीलाथ"/Appellant 2. ""यथ"/Respondent 3. आयकर आयु"/CIT 4. िवभागीय "ितिनिध/DR 5. गाड" फाईल/GF

Recent GST High Court judgments

Search GST case law →