DCIT , CHENNAI vs. M/S NATURALS FOOD PRODUCTS , NAMAKKAL

CORRIGENDUM In the Tribunal’s order dated 07th July, 2023, in to 910/Chny/2022 and ITA Nos. 880 to 883/Chny/2022, the Appellant’s Representative name mentioned in the cause title is to be read as Mr. R. Gopala Kannan, Advocate instead of Mr. R. Gopalakrishnan, Advocate.