UNIVERSAL PRECISION SCREWS,NEW DELHI vs. JCIT, RANGE-63, NEW DELHI
ITA 7621/DEL/2019Status: DisposedITAT Delhi15 March 2023AY 2015-163 pages
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Income Tax Appellate Tribunal, DELHI BENCH ‘H’, NEW DELHI
Before: SH. N. K. BILLAIYA & SH. ANUBHAV SHARMA
Hearing: 15/03/2023Pronounced: 15/03/2023
This appeal by the assessee is preferred against the order of the CIT(A)-20, New Delhi dated 26.11.2018 pertaining to A.Y.2015-16.
2.
The assessee moved the following application requesting for the withdrawal of the appeal :-
3.
Noting the contents of the application the appeal is dismissed as withdrawn.
4.
Decision announced in the open court on 15.03.2023.
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