← All Benches

ITAT Varanasi Bench

395 judgments

RAVINDRA KUMAR,KHADDA BAZAR vs INCOME TAX OFFICER, WARD - 2(4), KUSHINAGAR, KUSHINAGAR

ITA 97/VNS/2024[2016-17]Status: Disposed5/1/2026AY 2016-17

SHRI ANADEE NATH MISSHRA (Accountant Member)

RAMESH CHAND JAISWAL,AZAMGARH vs ITO 3(2), AZAMGARH

ITA 94/VNS/2024[2017-18]Status: Disposed5/1/2026AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

BHOLA NATH YADAV,BALLIA vs INCOME TAX OFFICER, WARD - 2(4), BALLIA

ITA 4/VNS/2024[2010-2011]Status: Disposed5/1/2026AY 2010-2011

SHRI ANADEE NATH MISSHRA (Accountant Member)

VIKASH KUMAR GOEL,GORAKHPUR vs INCOME TAX OFFICER RANGE-2(5), GORAKHPUR, GORAKHPUR

ITA 18/VNS/2024[2012-2013]Status: Disposed5/1/2026AY 2012-2013

SHRI ANADEE NATH MISSHRA (Accountant Member)

INCOME TAX OFFICER, VARANASI vs NEONATAL HEALTH ACADEMY, VARANASI

ITA 132/VNS/2024[2019-20]Status: Disposed5/1/2026AY 2019-20

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

INCOME TAX OFFICER, VARANASI vs NEONATAL HEALTH ACADEMY, VARANASI

ITA 131/VNS/2024[2019-20]Status: Disposed5/1/2026AY 2019-20

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

SAMSHER SINGH,RENUKOOT vs INCOME TAX OFFICER - III(4), SONBHADRA

ITA 111/VNS/2024[2011-2012]Status: Disposed5/1/2026AY 2011-2012

SHRI ANADEE NATH MISSHRA (Accountant Member)

VIMAL MISHRA,VARANASI vs INCOME TAX OFFICER CIRCLE -3 VARANASI, VARANASI

ITA 110/VNS/2024[2014-15]Status: Disposed5/1/2026AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member)

ASHOK KUMAR SINGH,SONBHADRA vs INCOME TAX OFFICER, WARD - 3(5), SONBHADRA

ITA 108/VNS/2024[2016-2017]Status: Disposed5/1/2026AY 2016-2017

SHRI ANADEE NATH MISSHRA (Accountant Member)

SHRI SHANKAR LAL,GORAKHPUR vs INCOME TAX OFFICER,WARD - 2 (2), GORAKHPUR

ITA 88/VNS/2023[2015-2016]Status: Disposed5/1/2026AY 2015-2016

SHRI ANADEE NATH MISSHRA (Accountant Member)

CHAMRU RAM,CHANDAULI vs DC/ACIT, CIRCLE - 3, VARANASI

ITA 14/VNS/2023[2017-2018]Status: Disposed5/1/2026AY 2017-2018

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

INCOME TAX OFFICER, WARD - 2 (1),, VARANASI vs PROMINENT DATAMATICS MARKETING PVT. LTD., , VARANASI

ITA 135/VNS/2020[2017-2018]Status: Disposed5/1/2026AY 2017-2018

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

RAEES ALAM SIDDIQUI,GHAZIPUR vs DY. C.I.T., RANGE - 1, VARANASI

ITA 39/VNS/2024[2015-2016]Status: Disposed31/12/2025AY 2015-2016

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

TOWN EDUCATIONAL SOCIETY,BALLIA vs INCOME TAX OFFICER, WARD - 2(4), BALLIA

ITA 141/VNS/2024[2016-2017]Status: Heard19/12/2025AY 2016-2017

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

VIJAY KUMAR DUBEY,GORAKHPUR vs INCOME TAX OFFICER, WARD - 2(4), KUSHINAGAR

ITA 91/VNS/2024[2011-2012]Status: Disposed16/12/2025AY 2011-2012

SHRI ANADEE NATH MISSHRA (Accountant Member)

HARIOM DWIVEDI,VARANASI vs INCOME TAX OFFICER, WARD - 3(2), VARANASI

ITA 87/VNS/2024[2011-2012]Status: Disposed16/12/2025AY 2011-2012

SHRI ANADEE NATH MISSHRA (Accountant Member)

SANTOSH KUMAR TIWARI,BALLIA vs INCOME TAX OFFICER - 2(5), BALLIA

ITA 86/VNS/2024[2011-2012]Status: Disposed16/12/2025AY 2011-2012

SHRI ANADEE NATH MISSHRA (Accountant Member)

MAKARDHWAJ RAM,BALLIA vs INCOME TAX OFFICER - 2 (4), BALLIA

ITA 85/VNS/2024[2017-2018]Status: Disposed16/12/2025AY 2017-2018

SHRI ANADEE NATH MISSHRA (Accountant Member)

KANCHAN YADAV THROUGH LEGAL HEIR SANJAY KUMAR,CHANDAULI vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VARANASI

ITA 82/VNS/2024[2019-2020]Status: Disposed16/12/2025AY 2019-2020

SHRI ANADEE NATH MISSHRA (Accountant Member)

WAYZUL HAQUE,GORAKHPUR vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, VARANASI

ITA 78/VNS/2024[2020-2021]Status: Disposed16/12/2025AY 2020-2021

SHRI ANADEE NATH MISSHRA (Accountant Member)

Showing 120 of 395 · Page 1 of 20

...