ITAT Uttarakhand Bench
14 judgments
Principal Commissioner Of Income Tax Central Kanpur vs Rajan Rajesh Kumar
HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY
Commissioner Of Income Tax International Taxation 3 vs Samsung Heavy Industries Company Limited
HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA
Commissioner Of Income Tax vs BAKER HUGHES ASIA PACIFIC LIMITED
HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ASHISH NAITHANI
COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION vs M/S DEEPWATER PACIFIC 1 INC
HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE RAMESH CHANDRA KHULBE
COMMISSIONER OF INCOME TAXE INTERNATIONAL TAXATION vs M/S B J SERVICES CO ME LIMITED
HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE RAMESH CHANDRA KHULBE
COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION vs M/S DEEPWATER PACIFIC 1 INC
HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE RAMESH CHANDRA KHULBE
COMMISSIONER OF INCOME TAX vs M/S VANTAGE INTERNATIONAL MANAGEMENT CO.
HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE RAMESH CHANDRA KHULBE
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY vs ADDITIONAL COMMISSIONER OF INCOME TAX
HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA,HON'BLE MR. JUSTICE ALOK KUMAR VERMA
JITENDRA SINGH vs UNION OF INDIA
HON'BLE MR. RAGHVENDRA SINGH CHAUHAN,SRI NARAYAN SINGH DHANIK, J.
Commissioner Of Income Tax ( international Taxation-3) vs B.j. Services Company Middle East Ltd
HON'BLE MR. RAGHVENDRA SINGH CHAUHAN,HON'BLE MR. JUSTICE ALOK KUMAR VERMA
Hari Mohan Sarswat vs DCIT CIRCLE
HON'BLE MR. RAGHVENDRA SINGH CHAUHAN,HON'BLE MR. JUSTICE ALOK KUMAR VERMA
COMMISSIONER OF INCOME TAX vs SAMSUNG HEAVY INDUSTRIES CO. LTD.
HON'BLE MR. JUSTICE RAVI MALIMATH,HON'BLE MR. JUSTICE ALOK KUMAR VERMA
M/S SIEM OFFSHORE INC. vs The Deputy Director Of Income Tax
HON'BLE MR. JUSTICE RAVI MALIMATH,HON'BLE MR. JUSTICE RAVINDRA MAITHANI
CRESCENT CONTROL PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
HON'BLE MR. JUSTICE RAVI MALIMATH,SRI NARAYAN SINGH DHANIK, J.
