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ITAT Meghalaya Bench
2 judgments
PR. COMMISSIONER OF INCOME TAX, SHILLONG vs M/S NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED
ITA/2/20248/7/2024
HON'BLE MR. JUSTICE W. DIENGDOH,HON'BLE MR. JUSTICE S. VAIDYANATHAN, CHIEF JUSTICE
M/S RI KYNJAI SERENITY BY THE LAKE AND ORS. vs PRINCIPAL COMMISSIONER OF INCOME TAX, SHILLONG AND ANR.
ITA/1/20196/7/2023
HON'BLE MR. JUSTICE W. DIENGDOH,HONBLE MR. JUSTICE SANJIB BANERJEE, CHIEF JUSTICE (FORMER)