ITAT Kerala Bench
320 judgments
P.V. SHERIEN (LEGAL HEIR OF LATE SHRI. P.V. GANGADHARAN) vs THE COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE SATHISH NINAN,HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
THE PRINCIPAL COMMISSIONER OF INCOME TAX, KOTTAYAM vs M/S.SAHYADRI CO-OPERATIVE CREDIT SOCEITY LIMITED
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S.SAHYADRI CO-OPERATIVE CREDIT SOCIETY LTD.
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
THE PRINCIPAL COMMISSIONER OF INCOME -TAX vs KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs THE PAZHAVANGADIKKARA SERVICE CO-OPERATIVE BANK LTD.
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S.THE PAZHAVANGDIKKARA SERVICE CO-OPERATIVE BANK LTD
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
THE PRINCIPAL COMMISSIONER OF INCOME TAX,THIRUVANANTHAPURAM vs M/S OLAM AGRO INDIA PVT LTD
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
MALABAR CEMENTS LIMITED vs ASSISTANT COMMISSIONER OF INCOME-TAX
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
HOTEL ALLIED TRADES PVT. LTD vs THE ADDITIONAL COMMISSIONER OF INCOME-TAX
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
M/S. BHARATI AIRTEL LIMITED vs THE COMMISSIONER OF INCOME TAX
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
M/S. BHARATI AIRTEL LIMITED vs COMMISSIONER OF INCOME TAX
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
M/S. BHARATI AIRTEL LIMITED vs THE COMMISSIONER OF INCOME TAX
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
M/S.BHARATI AIRTEL LTD. vs COMMISSIONER OF INCOME TAX
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs JOSE THOMAS,
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
THE PRINCIPAL COMMISSIONER OF INCOME TAX, vs GRACY BABU,
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs REENA JOSE
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
THE PRINCIPAL COMMISSIONER OF INCOME TAX, vs SMT.GRACY BABU,
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs JOSE THOMAS
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
M/S. MINI MUTHOOTTU CREDIT vs THE COMMISSIONER OF INCOME TAX
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
THE PRINCIPAL COMMISSIONER OF INCOME TAX, vs LAKSHADWEEP CONSTRUCTION CORPORATION LTD.,
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
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