PARASHAVNATH DIGAMBER JAIN MANDIR PISHANARI MADHIYA TRUST ,JABALPUR vs. INCOME TAX OFFICER(EXEMPTION),, JABALPUR
In the result, both the appeals filed by the assessee are allowed for statistical purposes
ITA 107/JAB/2023[2016-17]Status: DisposedITAT Jabalpur13 Nov 2023AY 2016-17
Bench: Shri Om Prakash Kant & Shri Pavan Kumar Gadaleita No. 107 & 108/Jab/2023 (A.Y: 2016-17 & 2018-19) Parashavnath Digambar Vs. Ito (Exemption) Jain Mandir Pishanari Napier Town, Madhiya Trust, Jabalpur-482002, 01Madhiyaji, Madhyapradesh. Garha, Purva, Jabalpur-482003. Madhyapradesh. Pan/Gir No. : Aabtp7900R Appellant .. Respondent
For Appellant: Shri.Manish Koshal, CA &For Respondent: Shri. ShivKumar.Sr. DR
Section 11Section 12ASection 143(3)Section 255(6)
IN THE INCOME TAX APPELLATE TRIBUNAL
“DB” BENCH, JABALPUR
BEFORE SHRI OM PRAKASH KANT, ACCOUNTANT MEMBER &
SHRI PAVAN KUMAR GADALE