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“Section 273(4)”

Section References (mined)Section 273Section 273(4)4 judgments

Judgments citing Section 273(4)

Chandigarh Housing Board, Chandigarh vs. Pr.CIT-1, Chandigarh

In the result, the Appeal of assessee is partly allowed

ITA 44/CHANDI/2021[2015-16]Status: DisposedITAT Chandigarh31 Jul 2024AY 2015-16

Bench: SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER ANDSHRI PARESH M. JOSHI (Judicial Member)

For Appellant: Shri A.K.Jindal, CA &For Respondent: Shri Rohit Sharma, CIT DR
Section 253Section 271(1)(c)

आयकर अपीलीय अिधकरण,च"डीगढ़ "यायपीठ,च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH‘A’ CHANDIGARH BEFORE: SHRI

Chandigarh Housing Board, Chandigarh vs. DCIT, C-1(1), Chandigarh

In the result, the Appeal of assessee is partly allowed

ITA 126/CHANDI/2019[2014-15]Status: DisposedITAT Chandigarh31 Jul 2024AY 2014-15

Bench: SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER ANDSHRI PARESH M. JOSHI (Judicial Member)

For Appellant: Shri A.K.Jindal, CA &For Respondent: Shri Rohit Sharma, CIT DR
Section 253Section 271(1)(c)

आयकर अपीलीय अिधकरण,च"डीगढ़ "यायपीठ,च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH‘A’ CHANDIGARH BEFORE: SHRI

Chandigarh Housing Board, Chandigarh vs. DCIT, C-1(1), Chandigarh

In the result, the Appeal of assessee is partly allowed

ITA 125/CHANDI/2019[2014-15]Status: DisposedITAT Chandigarh31 Jul 2024AY 2014-15

Bench: SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER ANDSHRI PARESH M. JOSHI (Judicial Member)

For Appellant: Shri A.K.Jindal, CA &For Respondent: Shri Rohit Sharma, CIT DR
Section 253Section 271(1)(c)

आयकर अपीलीय अिधकरण,च"डीगढ़ "यायपीठ,च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH‘A’ CHANDIGARH BEFORE: SHRI

DCIT, C-1(1), Chandigarh vs. Chandigarh Housing Board, Chandigarh

In the result, the Appeal of assessee is partly allowed

ITA 103/CHANDI/2019[2013-14]Status: DisposedITAT Chandigarh31 Jul 2024AY 2013-14

Bench: SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER ANDSHRI PARESH M. JOSHI (Judicial Member)

For Appellant: Shri A.K.Jindal, CA &For Respondent: Shri Rohit Sharma, CIT DR
Section 253Section 271(1)(c)

आयकर अपीलीय अिधकरण,च"डीगढ़ "यायपीठ,च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH‘A’ CHANDIGARH BEFORE: SHRI