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“Section 9(1)(via)”

Section References (mined)Section 9Section 9(1)(via)1 judgments

Judgments citing Section 9(1)(via)

Dialog Axiata Plc, Mumbai vs. The Dy Commissioner of Income Tax, International Taxation-2(1)(1), Mumbai

ITA 2643/MUM/2022[2012-13]Status: DisposedITAT Mumbai15 Jan 2024AY 2012-13

Bench: Shri Om Prakash Kant, Am & Ms. Kavitha Rajagopal, Jm

Section 144CSection 147Section 191Section 195Section 5

IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI OM PRAKASH KANT, AM AND MS. KAVITHA RAJAGOPAL, JM