RADHESHYAM S. GUPTA,MUMBAI vs. INCOME TAX OFFICER, WD-25(3)(3), MUMBAI
In the result, the appeal is allowed
ITA 3081/MUM/2024[2010-11]Status: DisposedITAT Mumbai08 Aug 2024AY 2010-11
Section 142(1)Section 148Section 250Section 250(6)Section 68Section 69Section 69C
{
"clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D’ BENCH MUMBAI\nBEFORE: SHRI OM PRAKASH KANT, ACCOUNTANT MEMBER\n&\nSHRI