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“Section 3(38)”

Section References (mined)Section 3Section 3(38)4 judgments

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SAMBALPUR vs. SMT. INDRANI PATNAIK, ROURKELA

ITA 182/CTK/2020[2010-11]Status: DisposedITAT Cuttack11 Dec 2025AY 2010-11

Bench: Shri Duvvuru Rl Reddy, Vp & Shri Rajesh Kumar, Am

IN THE INCOME TAX APPELLATE TRIBUNAL “DB” BENCH, CUTTACK BEFORE SHRI DUVVURU RL REDDY, VP AND SHRI RAJESH KUMAR, AM

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SAMBALPUR vs. SMT. INDRANI PATNAIK, ROURKELA

ITA 181/CTK/2020[2010-11]Status: DisposedITAT Cuttack11 Dec 2025AY 2010-11

Bench: Shri Duvvuru Rl Reddy, Vp & Shri Rajesh Kumar, Am

For Appellant: Shri S.C. Bhadra, ARFor Respondent: Shri Ashim Kumar Chakraborty, DR

IN THE INCOME TAX APPELLATE TRIBUNAL “DB” BENCH, CUTTACK BEFORE SHRI DUVVURU RL REDDY, VP AND SHRI RAJESH KUMAR, AM

DEPUTY COMMISSIONER OF INCOME TAX, CENTAL CIRCLE, SAMBALPUR vs. SMT. INDRANI PATNAIK, ROURKELA

ITA 180/CTK/2020[209-10]Status: DisposedITAT Cuttack11 Dec 2025

Bench: Shri Duvvuru Rl Reddy, Vp & Shri Rajesh Kumar, Am

For Appellant: Shri S.C. Bhadra, ARFor Respondent: Shri Ashim Kumar Chakraborty, DR

IN THE INCOME TAX APPELLATE TRIBUNAL “DB” BENCH, CUTTACK BEFORE SHRI DUVVURU RL REDDY, VP AND SHRI RAJESH KUMAR, AM

DEPUTY COMMISSIONER OF INCOME TAX, CENTAL CIRCLE, SAMBALPUR vs. SMT. INDRANI PATNAIK, ROURKELA

ITA 179/CTK/2020[2009-10]Status: DisposedITAT Cuttack11 Dec 2025AY 2009-10

Bench: Shri Duvvuru Rl Reddy, Vp & Shri Rajesh Kumar, Am

For Appellant: Shri S.C. Bhadra, ARFor Respondent: Shri Ashim Kumar Chakraborty, DR

IN THE INCOME TAX APPELLATE TRIBUNAL “DB” BENCH, CUTTACK BEFORE SHRI DUVVURU RL REDDY, VP AND SHRI RAJESH KUMAR, AM

Section 3(38) — 4 judgments | BharatTax | BharatTax