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“Section 91(1)(vii)(b)”

Section References (mined)Section 91Section 91(1)(vii)(b)4 judgments

Judgments citing Section 91(1)(vii)(b)

General Reinsurance Ag, Mumbai vs. Assistant Commissioner of Income Tax (Internatonal Taxation)-Range 2(3)(2), Mumbai

ITA 887/MUM/2023[2020-21]Status: DisposedITAT Mumbai30 Jan 2026AY 2020-21

Bench: Shri Amit Shukla & Shri Girish Agrawal

Section 115BSection 144C(5)Section 9(1)(i)

IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT

General Reinsurance Ag, Cologne, Germany vs. Assistant Commissioner of Income-Tax (International Taxation) Circle - 2(3)(2), Mumbai

ITA 4691/MUM/2023[2021-22]Status: DisposedITAT Mumbai30 Jan 2026AY 2021-22

Bench: Shri Amit Shukla & Shri Girish Agrawal

Section 115BSection 144C(5)Section 9(1)(i)

IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT

General Reinsurance Ag, Mumbai vs. Assistant Commissioner of Income Tax (Internatonal Taxation)-Range 2(3)(2), Mumbai

ITA 2448/MUM/2022[2019-20]Status: DisposedITAT Mumbai30 Jan 2026AY 2019-20

Bench: Shri Amit Shukla & Shri Girish Agrawal

Section 115BSection 144C(5)Section 9(1)(i)

IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT

General Reinsurance Ag, Mumbai vs. Assistant Comm. of Income Tax (International Taxation)-Range 2(3)(2), Mumbai

ITA 2447/MUM/2022[2018-19]Status: DisposedITAT Mumbai30 Jan 2026AY 2018-19

Bench: Shri Amit Shukla & Shri Girish Agrawal

Section 115BSection 144C(5)Section 9(1)(i)

IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT