KULDIP KUMAR GOEL,DELHI vs. ACIT(1)(1), DELHI
ITA 3285/DEL/2025[2012-13]Status: DisposedITAT Delhi06 Feb 2026AY 2012-13
Bench: Shri Raj Kumar Chauhan & Shri Amitabh Shukla
IN THE INCOME TAX APPELLATE TRIBUNAL
DELHI BENCH ‘E’: NEW DELHI
BEFORE
SHRI RAJ KUMAR CHAUHAN, JUDICIAL MEMBER
AND
SHRI