“Section 250(3)”

Section References (mined)Section 250Section 250(3)3 judgments

SIR SYED EDUCATIONAL & WELFARE SOCIETY,BHOPAL vs. ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI

Appeal is allowed for statistical purpose

ITA 821/IND/2024[2018-19]Status: DisposedITAT Indore24 Apr 2025AY 2018-19

Bench: Shri B.M. Biyani & Shri Paresh M. Joshisir Syed Educational & Assessment Unit, Social Welfare Society, Income Tax Department, 867, Ankur Complex, Delhi बनाम/ Hb Colony, Koh E Fiza, Vs. Bhopal (Assessee/Appellant) (Revenue/Respondent) Pan: Aacts0888E Assessee By Shri S.S. Deshpande, Ar Revenue By Shri Ashish Porwal, Sr. Dr Date Of Hearing 23.04.2025 Date Of Pronouncement 24.04.2025

Section 10Section 142(1)Section 144Section 147Section 148Section 148ASection 250Section 69A

hearing but the CIT(A) has dismissed assessee’s first appeal on the premise of non-prosecution, which is against the provision of section 250(3) authorizing the assessee to seek adjournments, the settled judicial system and the principal of natural justice. Ld. AR further submits that the assessee

INCOME TAX OFFICER, ESPLANADE AAYAKAR BHAVAN vs. ALERT CONSULTANTS AND CREDIT PVT LTD, R N MUKHERJEE ROAD

In the result, the appeal of the revenue stands dismissed

ITA 1085/KOL/2023[2012-13]Status: DisposedITAT Kolkata25 Nov 2024AY 2012-13

Bench: Shri Sanjay Garg & Shri Rakesh Mishra

Section 250

assessee, the order giving effect to the said order under section 250 shall be made within the time specified u/s 250(3). Section 250(3) provides for time of 12 months and so the appeal effect order was to be given within 12 months from the date of receipt

SHRI RITU RAJ SINGH,PORT BLAIR vs. ITO, RANGE-37, KOLKATA, KOLKATA

In the result, the appeal of the assessee is allowed

ITA 1119/KOL/2023[2011-12]Status: DisposedITAT Kolkata05 Jan 2024AY 2011-12

Bench: Shri Rajesh Kumar]

Section 143Section 250Section 250(3)Section 253Section 253(5)

आयकर अपील"य अ"धकरण, कोलकाता पीठ “एसएमसी’’, कोलकाता IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH: KOLKATA "ी राजेश कुमार