“section 80C deduction”

Dakappagari Naveen Kumar, Medak vs. ITO., Ward - 1, Sangareddy

Bench: Shri Vijay Pal Rao & Shri Manjunatha G.आ.अपी.सं / Ita No.911/Hyd/2024

1 ITA.No.911/Hyd./2024 आयकर अपीलीय अधिकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad 'A’ Bench, Hyderabad BEFORE