ASHISH KUMAR PANDA,BHUBANESWAR vs. PRINCIPAL CIT-1, BHUBANESWAR

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ITA 143/CTK/2020Status: HeardITAT Cuttack01 March 2022AY 2015-162 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal acceded to the assessee's request to withdraw the appeal. The appeal was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal before the Income Tax Appellate Tribunal (ITAT) against an order of the Principal Commissioner of Income Tax (Pr. CIT). The assessee later filed a petition to withdraw the appeal.

What were the issues?

The primary issue was whether the assessee's request for withdrawal of the appeal should be granted.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, IN THE INCOME TAX APPELLATE TRIBUNAL,

For Respondent: Shri Sovesh Chandra Mohanty
Hearing: 1/3

O R D E R

Per Arun Khodpia, AM Arun Khodpia, AM

1.

This is an appeal filed by the assessee against the or This is an appeal filed by the assessee against the or This is an appeal filed by the assessee against the order of the Pr. CIT-1, Bhubaneswar dated 19.3.2020 for the assessment year 2015 1, Bhubaneswar dated 19.3.2020 for the assessment year 2015 1, Bhubaneswar dated 19.3.2020 for the assessment year 2015-16. 2 Vide petition dat Vide petition dated 19.2.2022, the assessee seeks to withdraw the seeks to withdraw the appeal filed before the Tribunal, to which, ld Sr DR had no objection. In appeal filed before the Tribunal, to which, ld Sr DR had no objection. In appeal filed before the Tribunal, to which, ld Sr DR had no objection. In view of above, we accede to the request of the assessee trust and allow the view of above, we accede to the request of the assessee trust and allow the view of above, we accede to the request of the assessee trust and allow the withdrawal the appeal. withdrawal the appeal. 3. In the result, the appeal is In the result, the appeal is dismissed as withdrawn. dismissed as withdrawn.

Order pronounced on Order pronounced on 1 /3/2022. Sd/- - sd/ sd/- (Chandra Mohan Garg Chandra Mohan Garg) (Arun Khodpia) (Arun Khodpia) JUDICIAL MEMBER JUDICIAL MEMBER ACCOUNTANT MEMBER ACCOUNTANT MEMBER Cuttack; Dated Cuttack; Dated 1 /03/2022 P a g e 1 | 2 B.K.Parida, SPS (OS) Copy of the Order forwarded to :

1. 1. The appellant: Ashish Kumar Panda, P.K. Nayak & Co., 446-Sahid nagar, Bhubaneswar.

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