NANDNAGAR INDUSTRIAL ESTATE ,UDHAM SINGH NAGAR vs. JCIT, RANGE- 2, KASHIPUR

None appeared for the Assessee. The Authorized Signatory sent a letter dated 19/03/2026 to the registry, wherein contended that the matter is finally fully settled under VSV Scheme, thus sought for withdrawal of the captioned Appeals. For the sake for ready reference the letter dated 19/03/2026 is reproduced as under: -

In view of the above, the captioned Appeals filed by the Assessee are dismissed as withdrawn.