VAIBHAV CORPORATION,SURAT vs. INCOME TAX OFFICER, WARD 3(2)(1), SURAT
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Income Tax Appellate Tribunal, SURAT ’SMC’ BENCH, SURAT
Before: Shri Sanjay Garg & Shri Narendra Prasad Sinha
आदेश की "ितिलिप अ#ेिषत/Copy of the Order forwarded to : 1. अपीलाथ$ / The Appellant 2. "%थ$ / The Respondent. संबंिधत आयकर आयु& / Concerned CIT 3. 4. आयकर आयु& अपील ( ) / The CIT(A)- 5. िवभागीय "ितिनिध आयकर अपीलीय अिधकरण सूरत /AR,ITAT, Surat/Ahmedabad. , , गाड� फाईल / 6. Guard file.
आदेशानुसार/ BY ORDER, स%ािपत "ित //True Copy// सहायक पंजीकार (Asstt. Registrar) आयकर अपीलीय अिधकरण, ITAT,Surat/Ahmedabad
Date of dictation (dictation pad is attached with the file)) : 1. 9.2.2026 : 2. Date on which the typed draft is placed before the 9.2.2026 Dictating Member. Date on which the approved draft comes to the Sr.P.S./P.S : 3. : 4. Date on which the fair order is placed before the Dictating Member for pronouncement. : 5. Date on which fair order placed before Other Member : 9.3.26 6. Date on which the fair order comes back to the Sr.P.S./P.S. : 9.3.26 7. Date on which the file goes to the Bench Clerk. : 8. Date on which the file goes to the Head Clerk. : 9. The date on which the file goes to the Assistant Registrar for signature on the order. : 10. Date of Despatch of the Order