Commissioner of Income Tax-i, vs. Agricultural Market Committee
ITTA/43/2011HC TelanganaHBHC01016541201130 March 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN23 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Krishnanand Agnihotri v. The State of Madhya Pradesh38 citing1 SCC 816 · 1977 · SC
- Narsinga Rao v. State of A.P6 citing1 SCC 691 · 2001
- Ors. v. The Assistant Commissioner of Income Tax (2004) 2 SCC 731; (3) Kedari Lal v. State of Madhya Pradesh and Ors.3 citing14 SCC 505 · 2015
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