Commissioner of Income Tax vs. Agricultural Market Committee
ITTA/113/2011HC TelanganaHBHC01000383201120 April 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN11 pages
Cases cited in this judgment(4)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Tuticorin Alkali Chemicals & Fertilizers Ltd. v. CIT621 citing227 ITR 172 · 1997 · SC
- Pandian Chemicals Ltd. v. CIT353 citing262 ITR 278 · 2003 · SC
- S.G. Mercantile Corporation P. Ltd. v. CIT, Calcutta126 citing203 ITR 881 · 1972 · SC
- K. Ravindramatham Nair v. Dy. CIT22 citing262 ITR 669 · 2003 · HC
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