COMM OF INCOMETAX RAJAHINDRY vs. A.VENKATESWARLU ORS KAKINADA

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• CIT v. Sesa Goa Ltd.

  271 ITR 331 · 2004 · SC
  92 citing
• Vijay Ship Breaking Corporation and Others v. CIT

  314 ITR 309 · 2009 · SC · Read judgment
  88 citing
• Ship Scrap Traders v. Commissioner of Income Tax

  251 ITR 806 · 2001 · HC
  11 citing