COMMISSIONER OF INCOME TAX, vs. M/S. G.R.K.PRASAD AND OTHERS
ITTA/176/2003HC TelanganaHBHC01056166200321 June 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN7 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Govindbhai Mamaiya205 citing367 ITR 498 · 2018 · SC
- CIT v. G.B.J. Seth & Anr.4 citing133 ITR 192 · 1982 · HC
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