THE COMM. OF INCOME TAX RAJAHMUNDRY vs. M/S B.KRISHNA MURTHY AND OTHERS
ITTA/82/2003HC TelanganaHBHC01056622200321 June 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN3 pages
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- Vijay Ship Breaking Corporation and Others v. CIT88 citing314 ITR 309 · 2009 · SC · Read judgment
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