Commissioner of Income Tax vs. Agricultural Market Committee

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• 33 SOT 7 (Bang- Trib), DCIT Vs Karur Vysya Bank (2005) 273 ITR 510 ( Madras), CIT v. Nedungadi Bank Ltd.

  356 ITR 549 · 2013 · HC
  63 citing