Smt. P.Jayashree vs. The Dy. Commissionesr of Income Tax,
ITTA/339/2011HC TelanganaHBHC01054655201129 September 2011Bench: GODA RAGHURAM,B.N.RAO NALLA9 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.140 citing6 SCC 121 · 2009
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