The Commissioner of Income Tax-III, vs. M/S V.J.Equipment Limited,

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Sanjay Oilcake Industries v. CIT

  316 ITR 274 · 2009 · HC · Read judgment
  460 citing
• CIT v. Precision Finance Pvt. Ltd.

  208 ITR 465 · 1994 · HC
  427 citing
• CIT v. La Medica

  250 ITR 575 · 2001 · HC
  150 citing