The Commissioner of Income Tax-II, vs. M/S TCI Finance Limited,
ITTA/740/2006HC TelanganaHBHC01045799200602 February 20124 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Lakshmi Machine Works163 citing290 ITR 667 · 2007 · SC · Read judgment
- ACG Associated Capsules (P) Ltd. v. CIT144 citing343 ITR 89 · 2012 · SC · Read judgment
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