The Commissioner of Income Tax-III, vs. Sri Prem Chand

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Bajaj Tempo Ltd. v. CIT

  196 ITR 188 · 1992 · SC
  289 citing
• Sanjeev Lal v. CIT

  365 ITR 389 · 2014 · SC · Read judgment
  122 citing
• Oxford University Press v. Commissioner of Income Tax

  3 SCC 359 · 2001 · Read judgment
  42 citing
• Smt. Saroj Aggarwal v. CIT

  156 ITR 497 · 1985 · SC · Read judgment
  20 citing