Commissioner of Income Tax vs. M/s.Kakinada Co-operative Town Bank Limited

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Tuticorin Alkali Chemicals & Fertilizers Ltd. v. CIT

  227 ITR 172 · 1997 · SC
  621 citing
• Liberty India v. CIT

  317 ITR 218 · 2009 · SC · Read judgment
  571 citing
• Pandian Chemicals Ltd. v. CIT

  262 ITR 278 · 2003 · SC
  353 citing
• CIT v. Sterling Foods

  237 ITR 579 · 1999 · SC · Read judgment
  311 citing
• Cambay Electric Supply Industrial Co. Ltd. v. CIT

  113 ITR 84 · 1978 · SC · Read judgment
  245 citing
• CIT v. N.C. Budharaja & Co.

  204 ITR 412 · 1993 · SC
  164 citing
• Topman Exports v. CIT

  342 ITR 49 · 2012 · SC · Read judgment
  121 citing
• CIT v. Gotan Lime Khaniz Udyog

  256 ITR 243 · 2002 · HC
  89 citing
• CIT v. Kirloskar Oil Engines Ltd.

  157 ITR 762 · 2014 · HC
  53 citing
• CIT v. Eltel SGDS P. Ltd.

  300 ITR 6 · 2008 · HC
  46 citing
• CIT v. India Gelatine and Chemicals Ltd.

  275 ITR 284 · 2005 · HC
  11 citing
• CIT v. Chokshi Contacts P. Ltd.

  251 ITR 587 · 2001 · HC
  9 citing
• Reliance Trading Corporation v. ITO

  376 ITR 53 · 2015 · HC
  4 citing