M/s. Maruthi Movies vs. Income Tax Officer
ITTA/486/2011HC TelanganaHBHC01021132201104 July 2012Bench: GODA RAGHURAM,N.RAVI SHANKAR49 pages
Cases cited in this judgment(4)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Zile Singh v. State of Haryana222 citing8 SCC 1 · 2004
- CIT Kerala v. K Srinivas11 citing4 SCC 526 · 1972
- Nahar Singh v. Harnak Singh3 citing6 SCC 699 · 1996
- Pushparani S. Sundaram v. Pauline Manomani James3 citing9 SCC 582 · 2002
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