Commissioner of Income Tax vs. Agricultural Market Committee

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• RANGAPPA v. SRI MOHAN

  11 SCC 441 · 2010
  30 citing
• Krishna Janardhan Bhat v. Dattatraya G. Hegde

  4 SCC 54 · 2008
  17 citing
• Kumar Exports v. Sharma Carpets

  2 SCC 513 · 2009
  17 citing