The Commissioner of Income Tax vs. M/s.Sri Lakshmi Narasimha Construction
ITTA/211/2006HC TelanganaHBHC01020117200621 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY32 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- JANKI VASHDEO BHOJWANI & ANR. v. INDUS IND. BANK LTD. & ORS.6 citing2 SCC 217 · 2005
- Bachu Bhai Patel v. Harihar Behera5 citing3 SCC 457 · 1999
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