The Commissioner of Income Tax-IV vs. M/s. Labham Finance Limited
ITTA/204/2010HC TelanganaHBHC01041344201021 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY8 pages
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- S.A. Builders Ltd. v. CIT1,484 citing288 ITR 1 · 2007 · SC · Read judgment
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