The Commissioner of Income Tax vs. M/S Sri Enuga Pattabhirami Reddy Trust,
ITTA/255/2007HC TelanganaHBHC01025202200722 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY10 pages
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- Jagdish v. Mohan and Others11 citing4 SCC 571 · 2018
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