The Commissioner of Income Tax vs. The NVR Co.operative Sugars Ltd
ITTA/549/2006HC TelanganaHBHC01036684200623 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY37 pages
Cases cited in this judgment(4)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- GENERAL INSURANCE CO. LTD. v. NANU RAM & ORS.41 citing18 SCC 130 · 2018
- Shyamwati Sharma v. Karam Singh7 citing12 SCC 378 · 2010
- 5 citing
- Municipal Corporation of Greater Bombay v. Laxman Iyer & Ors.3 citing8 SCC 731 · 2003
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